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OCTOBER    1957

1. Ramgopal Ganpatrai Ruia & ANR Vs. The State of Bombay [1957] INSC 81 (8 October 1957)
2. Ramaswamy Nadar Vs. The State of Madras [1957] INSC 82 (11 October 1957)
3. Dr. N. B. Khare Vs. Election Commission of India [1957] INSC 83 (14 October 1957)
4. Kapil Deo Shukla Vs. The State of Uttar Pradesh [1957] INSC 84 (14 October 1957)
5. Indian Iron & Steel Co. Ltd. & ANR Vs. Their Workmen [1957] INSC 85 (15 October 1957)
6. Messrs. Crown Aluminium Works Vs. Their Workmen [1957] INSC 86 (15 October 1957)
7. The Commissioner of Income-Tax Vs. M/S. Mcmillan & Co [1957] INSC 87 (16 October 1957)
8. Sidheswar Ganguly Vs. The State of West Bengal [1957] INSC 88 (24 October 1957)
9. Jaswant Singh Vs. The State of Punjab [1957] INSC 89 (25 October 1957)
10. Sarjug Rai & Ors Vs. The State of Bihar [1957] INSC 90 (28 October 1957)
11. Dhian Singh Sobha Singh & ANR Vs. The Union of India [1957] INSC 91 (29 October 1957)
12. Nani Gopal Biswas Vs. The Municipality of Howrah [1957] INSC 92 (29 October 1957)
13. Inayat Ullah Vs. The Custodian, Evacuee Property [1957] INSC 93 (30 October 1957)
14. Leo Roy Frey Vs. The Superintendent, District Jail, Amritsar & ANR [1957] INSC 94 (31 October 1957)




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