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NOVEMBER 1957
1.
Parshotam Lal Dhingra Vs. Union of India [1957] INSC 95 (1 November 1957)
2.
The Sree Meenakshi Mills, Ltd. Vs. Their Workmen [1957] INSC 96 (5 November 1957)
3.
Patna Electric Supply Co., Ltd., Patna. Vs. Bali Rai & ABR [1957] INSC 97 (5 November 1957)
4.
Nohiria Ram Vs. The Union of India & Ors [1957] INSC 98 (8 November 1957)
5.
Sri Venkataramana Devaru& Ors Vs. The State of Mysore & Ors [1957] INSC 99 (8 November 1957)
6.
The Aggarwal Chamber of Vs. M/S Ganpat Rai Hira Lal [1957] INSC 100 (11 November 1957)
7.
Mst. Kirpal Kaur Vs. Bachan Singh & Ors [1957] INSC 101 (15 November 1957)
8.
Sashi Mohan Debnath & Ors Vs. The State of West Bengal [1957] INSC 102 (19 November 1957)
9.
The State of Uttar Pradesh Vs. M/S. Swadeshi Cotton Mills Co. Ltd. & ABR [1957] INSC 103 (20 November 1957)
10.
Asa Ram & ABR Vs. Mst. Ram Kali & ABR [1957] INSC 104 (21 November 1957)
11.
Choudhury Dharam Singh Rathi Vs. The State of Punjab & Ors [1957] INSC 105 (25 November 1957)
12.
Indu Bhusan Chatterjee Vs. The State of West Bengal [1957] INSC 106 (26 November 1957)
13.
Sardar Syedna Tahersaifuddin Saheb Vs. The State of Bombay [1957] INSC 107 (27 November 1957)
14.
S. Rm. Ar. S. Sp. Sathappa Chettiar Vs. S. Rm. Ar. Rm. Ramanathan Chettiar [1957] INSC 108 (28 November 1957)
15.
Rajvi Amar Singh Vs. The State of Rajasthan [1957] INSC 109 (28 November 1957)
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