MAY    1957
1.	Kamla Prasad Khetan Vs. The Union of India [1957] INSC 42 (1 May 1957)
2.	Narayan Bhaskar Khare Vs. The Election Commission of India [1957] INSC 43 (3 May 1957)
3.	Mr. C. Vs. The Advocate-General of Madras [1957] INSC 44 (6 May 1957)
4.	Menakuru Dasaratharami Reddi Vs. Duddukuru Subba Rao [1957] INSC 45 (10 May 1957)
5.	S. G Angoli Vs. The State of Uttar Pradesh [1957] INSC 46 (14 May 1957)
6.	The Commissioner of Income-Tax, Bombay Vs. The Provident Investment Co., Ltd. [1957] INSC 47 (15 May 1957)
7.	F. N. Roy Vs. Collector of Customs, Calcutta [1957] INSC 48 (16 May 1957)
8.	The Commissioner of Income-Tax, Madhya Pradesh And Bhopal Vs. Sodra Devi [1957] INSC 49 (17 May 1957)
9.	The Commissioner of Income-Tax Vs. The Patiala Cement Co. Ltd. [1957] INSC 50 (17 May 1957)
10.	J. K. Trust, Bombay Vs. The Commissioner of Income-Tax/Excess Profits Tax, Bombay [1957] INSC 51 (22 May 1957)
11.	The Oriental Investment Co., Ltd. Vs. The Commissioner of Income-Tax, Bombay [1957] INSC 52 (22 May 1957)
12.	Raghubar Mandal Harihar Mandal Vs. The State of Bihar [1957] INSC 53 (22 May 1957)
13.	Sardul Singh Caveeshar Vs. The State of Bombay [1957] INSC 54 (23 May 1957)
14.	The Commissioner of Income-Tax, West Bengal, Calcutta Vs. Raja Benoy Kumar Sahas Roy [1957] INSC 55 (23 May 1957)
15.	The United Commercial Bank Ltd., Calcutta Vs. The Commissioner of Income-Tax, West Bengal [1957] INSC 56 (23 May 1957)
16.	Puranlal Lakhanpal Vs. Union of India [1957] INSC 57 (24 May 1957)
17.	N. Subramania Iyer Vs. The Official Receiver, Quilon [1957] INSC 58 (24 May 1957)
18.	Al. Pr. Ranganathan Chettiar Vs. Al. Pr. Al. Periakaruppan Chettiar [1957] INSC 59 (24 May 1957)