MARCH    1957
1.	Lilavati Bai Vs. The State of Bombay [1957] INSC 21 (5 March 1957)
2.	The State of Bombay Vs. Salat Pragji Karamsi [1957] INSC 22 (7 March 1957)
3.	Sohan Lal Vs. The Union of India [1957] INSC 23 (7 March 1957)
4.	The Newspapers Ltd. Vs. The State Industrial Tribunal, U.P [1957] INSC 24 (20 March 1957)
5.	The State of Uttar Pradesh Vs. Mohammed Sayeed [1957] INSC 25 (26 March 1957)
6.	T.S. Swaminathaudayar Vs. The Official Receiver of West Tanjore [1957] INSC 26 (27 March 1957)
7.	Amarsingh Vs. Custodian, Evacuee Property, Punjab [1957] INSC 27 (29 March 1957)