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JANUARY 1957
1.
Niemla Textile Finishing. Mills Ltd. Vs. The 2nd Punjab Industrial Tribunal [1957] INSC 1 (10 January 1957)
2.
Om Prakash Gupta Vs. State of U. P [1957] INSC 2 (11 January 1957)
3.
Raja Ganga Pratap Singh Vs. The Allahabad Bank Ltd., Lucknow [1957] INSC 3 (22 January 1957)
4.
L. J. Leach and Company Ltd. Vs. Jardine Skinner and Co [1957] INSC 4 (22 January 1957)
5.
Ganga Ram Das Vs. Tezpur Kaibarta Co-Operativefishery Society Ltd. [1957] INSC 5 (29 January 1957)
6.
Kamala Devi Vs. Bachu Lal Gupta [1957] INSC 6 (29 January 1957)
7.
The State of Assam Vs. A. N. Kidwai, Commissioner of Hills Division and Appeals [1957] INSC 7 (31 January 1957)
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