FEBRUARY    1957
1.	Garikapatti Veeraya Vs. N. Subbiah Choudhury [1957] INSC 8 (1 February 1957)
2.	Manak Lal Vs. Dr. Prem Chand [1957] INSC 9 (6 February 1957)
3.	Pirgonda Hongonda Patil Vs. Kalgonda Shidgonda Patil & Ors [1957] INSC 10 (7 February 1957)
4.	Sardar Inder Singh Vs. The State of Rajasthan [1957] INSC 11 (8 February 1957)
5.	K. N. Mehra Vs. The State of Rajasthan [1957] INSC 12 (11 February 1957)
6.	Hansraj Moolji Vs. The State of Bombay [1957] INSC 13 (12 February 1957)
7.	Baij Nath Prasad Tripathi Vs. The State of Bhopal [1957] INSC 14 (13 February 1957)
8.	Nasar Ali Vs. The State of Uttar Pradesh [1957] INSC 15 (14 February 1957)
9.	The Berar Swadeshi Vanaspathi & Others Vs. The Municipal Committee, Shfgaon & ANR [1957] INSC 16 (15 February 1957)
10.	Asgarali Nazarali Singaporawalla Vs. The State of Bombay [1957] INSC 17 (19 February 1957)
11.	V.C. K. Bus Service Ltd. Vs. The Regional Transport Authority, Coimbatore [1957] INSC 18 (19 February 1957)
12.	Raghubansh Lal Vs. The State of U. P [1957] INSC 19 (20 February 1957)
13.	Bhatnagars and Co. Ltd. Vs. The Union of India [1957] INSC 20 (21 February 1957)