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SEPTEMBER 1956
1.
Haripada Dey Vs. The State of West Bengal& ANR [1956] INSC 44 (5 September 1956)
2.
Keshav Nilkanth Joglekar Vs. The Commissioner of Police, Greater Bombay [1956] INSC 45 (17 September 1956)
3.
Shamrao Vishnu Parulekar Vs. The District Magistrate, Thana [1956] INSC 46 (17 September 1956)
4.
Bachharam Datta Patil & ANR Vs. Vishwanath Pundalik Patil & Ors [1956] INSC 47 (20 September 1956)
5.
Pandit Ram Narain Vs. The State of Uttar Pradesh & Ors [1956] INSC 48 (20 September 1956)
6.
G. A. Monterio Vs. The State of Ajmer [1956] INSC 49 (21 September 1956)
7.
Meenakshi Mills, Madurai Vs. The Commissioner of Income-Tax, Madras [1956] INSC 50 (26 September 1956)
8.
New Prakash Transport Co. Ltd. Vs. New Suwarna Transport Co. Ltd. [1956] INSC 51 (30 September 1956)
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