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OCTOBER 1956
1.
Niranjan Singh Vs. The State of Uttar Pradesh [1956] INSC 52 (3 October 1956)
2.
Deoki Nandan Vs. Murlidhar [1956] INSC 53 (4 October 1956)
3.
Laxmi Devi Sugar Mills Vs. Nand Kishore Singh [1956] INSC 54 (4 October 1956)
4.
Rohtas Industries Ltd. Vs. Brijnandan Pandey [1956] INSC 55 (11 October 1956)
5.
Burn & Co., Calcutta Vs. Their Employees [1956] INSC 56 (11 October 1956)
6.
Clerks of Calcutta Tramways Vs. Calcutta Tramways Co. Ltd. [1956] INSC 57 (11 October 1956)
7.
In Re: Shri 'M', An Advocate of the Supreme Court of India. Vs. [1956] INSC 58 (17 October 1956)
8.
Bipin Chander Jaisinghbhai Shah Vs. Prabhawati [1956] INSC 59 (19 October 1956)
9.
Raja Rajinder Chand Vs. Sukhi [1956] INSC 60 (23 October 1956)
10.
Pipraich Sugar Mills Ltd. Vs. Pipraich Sugar Mills Mazdoor Union [1956] INSC 61 (23 October 1956)
11.
Lakshmi Devi Sugar Mills Ltd. Vs. Pt. Ram Sarup [1956] INSC 62 (24 October 1956)
12.
Raja Bahadur Motilal Poona Mills Vs. Tukaram Piraji Masale [1956] INSC 63 (31 October 1956)
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