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MAY 1956
1.
Jaswantrai Manilal Akhaney Vs. The State of Bombay [1956] INSC 34 (4 May 1956)
2.
The State of Punjab Vs. Kharaiti Lal [1956] INSC 35 (8 May 1956)
3.
M/S:Modi Food Products Co. Limited Vs. Shri Faqir Chand Sharma & Ors [1956] INSC 36 (8 May 1956)
4.
Madan Gopal Bagla Vs. The Commissioner of Income-Tax, West Bengal [1956] INSC 37 (8 May 1956)
5.
Bhagubhai Dullabhabhai Bhandari Vs. The District Magistrate, Thana & Ors [1956] INSC 38 (8 May 1956)
6.
Hari Khemu Gawali Vs. The Deputy Commissioner of Police, Bombay & ANR [1956] INSC 39 (8 May 1956)
7.
Shri Ram Narain Vs. The Simla Banking & Industrial Co.Limited [1956] INSC 40 (9 May 1956)
8.
Mrs. Shirinbai Maneckshaw & Ors Vs. Nargacebai J. Motishaw & Ors [1956] INSC 41 (9 May 1956)
9.
Ravula Subba Rao & ANR Vs. The Commissioner of Income-Tax., Madras [1956] INSC 42 (9 May 1956)
10.
Messrs Mehta Parikh & Co. Vs. The Commissioner of Income-Tax, Bombay [1956] INSC 43 (10 May 1956)
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