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JANUARY 1956
1.
Harihar Prasad Singh & ANR Vs. Must. of Munshi Nath Prasad& Ors [1956] INSC 1 (16 January 1956)
2.
The State of Bombay Vs. R. S. Nanji [1956] INSC 2 (17 January 1956)
3.
Sri Sadasib Prakash Brahmachari Vs. The State of Orissa [1956] INSC 3 (20 January 1956)
4.
Ram Chandra Palai & Ors Vs. The State of Orissa & Ors [1956] INSC 4 (20 January 1956)
5.
Dharmanand Pant Vs. State of Uttar Pradesh [1956] INSC 5 (30 January 1956)
6.
Ratan Rai Vs. State of Bihar [1956] INSC 6 (30 January 1956)
7.
The State of Bihar Vs. Ram Naresh Pandey [1956] INSC 7 (31 January 1956)
8.
Jai Narain Ram Lundia Vs. Kedar Nath Khetan & Ors [1956] INSC 8 (31 January 1956)
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