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SEPTEMBER 1955
1.
Sucheta Kripalani Vs. Shri S. S. Dulat, I.C.S [1955] INSC 36 (6 September 1955)
2.
S. Khader Sheriff Vs. Munnuswami Gounder & Ors [1955] INSC 37 (15 September 1955)
3.
Tirath Singh Vs. Bachittar Singh & Ors [1955] INSC 38 (15 September 1955)
4.
Chattanatha Karayalar Vs. Ramachandra Iyer & ANR [1955] INSC 39 (19 September 1955)
5.
M. Vs. The State of Madhya Pradesh & ANR [1955] INSC 40 (20 September 1955)
6.
M/S. Ram Narain Sons Ltd. Vs. Asst. Commissioner of Sales Tax & Ors [1955] INSC 41 (20 September 1955)
7.
The Tropical Insurance Co. Ltd. & Ors Vs. The Union of India & ANR [1955] INSC 42 (22 September 1955)
8.
State of Madras & ANR Vs. K.M. Rajagopalan [1955] INSC 43 (27 September 1955)
9.
Shri Kishan Singh & Ors Vs. The State of Rajasthan & Ors [1955] INSC 44 (27 September 1955)
10.
Machander, Son of Pandurang Vs. State of Hyderabad [1955] INSC 45 (27 September 1955)
11.
Bed Raj Vs. The State of Uttar Pradesh [1955] INSC 46 (28 September 1955)
12.
Deonandan Mishra Vs. The State of Bihar [1955] INSC 47 (28 September 1955)
13.
Bhikaji Narain Dhakras & Ors Vs. The State of Madhya Pradesh & ANR [1955] INSC 48 (29 September 1955)
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