OCTOBER    1955
1.	The State of Bombay Vs. Ali Gulshan [1955] INSC 49 (4 October 1955)
2.	Jugal Kishore Rameshwardas Vs. Mrs. Goolbai Hormusji [1955] INSC 50 (4 October 1955)
3.	The Member, Board of Revenue Vs. Arthur Paul Benthall [1955] INSC 51 (4 October 1955)
4.	Dajisaheb Mane & Ors Vs. Shankar Rao Vithal Rao Mane& ANR [1955] INSC 52 (11 October 1955)
5.	Purshottam Govindji Halai Vs. Shree B. M. Desai, Additional Collector of Bombay & Ors [1955] INSC 53 (14 October 1955)
6.	Topandas Vs. The State of Bombay [1955] INSC 54 (14 October 1955)
7.	The State of Madras & ANR Vs. V. Srinivasa Ayyangar [1955] INSC 55 (21 October 1955)
8.	Ananda Behera & ANR Vs. The State of Orissa & ANR [1955] INSC 56 (27 October 1955)
9.	Indira Sohanlal Vs. Custodian of Evacuee Property, Delhi & Ors [1955] INSC 57 (28 October 1955)
10.	Sadhu Ram Vs. The Custodian-General of Evacuee Property [1955] INSC 58 (28 October 1955)
11.	Raja Bahadur Kamakshya Narainsingh & Ors Vs. The Collector And Deputy Commissioner of Hazaribagh [1955] INSC 59 (28 October 1955)
12.	Willie (William) Slaney Vs. The State of Madhya Pradesh [1955] INSC 60 (31 October 1955)
13.	Matajog Dobey Vs. H. C. Bhari [1955] INSC 61 (31 October 1955)