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FEBRUARY 1955
1.
The Automobile Products of India Ltd. Vs. Rukmaji Bala & Ors [1955] INSC 4 (3 February 1955)
2.
The State of Bihar Vs. Kumar Amar Singh & Ors [1955] INSC 5 (10 February 1955)
3.
Shyabuddinsab Mohidinsab Akki Vs. The Gadag Betgeri Municipal Borough & Ors [1955] INSC 6 (22 February 1955)
4.
Hans Muller of Nurenburg Vs. Superintendent, Presidency Jail, Calcutta & Ors [1955] INSC 7 (23 February 1955)
5.
The Collector of Bombay Vs. Nusserwanji Rattanji Mistri & Ors [1955] INSC 8 (28 February 1955)
6.
Amrik Singh Vs. The State of Pepsu [1955] INSC 9 (28 February 1955)
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