DECEMBER    1955
1.	Thaivalappil Kunjuvaru Vareed Vs. The State of Travancore-Cochin [1955] INSC 69 (1 December 1955)
2.	Chandi Prasad Singh Vs. The State of Uttar Pradesh [1955] INSC 70 (7 December 1955)
3.	Tilkeshwar Singh & Ors Vs. The State of Bihar [1955] INSC 71 (8 December 1955)
4.	Jayaram Vithoba & ANR Vs. The State of Bombay [1955] INSC 72 (13 December 1955)
5.	K.C. Mathew & Ors Vs. The State of Travancore-Cochin [1955] INSC 73 (15 December 1955)
6.	Rajahmundry Electric Supply corporation Ltd. Vs. A. Nageswara Rao & Ors [1955] INSC 74 (16 December 1955)
7.	The Union of India Vs. The Commercial Tax Officer, West Bengal & Ors [1955] INSC 75 (19 December 1955)
8.	M.Ct. Muthiah & Ors Vs. The Commissioner of Income-Tax, Madras & ANR [1955] INSC 76 (20 December 1955)
9.	A. Thangal Kunju Musaliar Vs. M. Venkitachalam Potti & ANR [1955] INSC 77 (20 December 1955)
10.	P. L. Lakhanpal Vs. The State of Jammu and Kashmir [1955] INSC 78 (20 December 1955)
11.	Aher Raja Khima Vs. The State of Saurashtra [1955] INSC 79 (22 December 1955)
12.	Pradyat Kumar Bose Vs. The Hon'ble The Chief Justice of Calcutta High Court [1955] INSC 80 (23 December 1955)
13.	J.K. Iron and Steel Co. Ltd., Kanpur Vs. The Iron and Steel Mazdoor Union, Kanpur [1955] INSC 81 (23 December 1955)