APRIL    1955
1.	Shiva Jute Baling Ltd. Vs. Hindley & Co. Ltd. [1955] INSC 23 (5 April 1955)
2.	Rao Shiva Bahadur Singh Vs. The State of Vindhya Pradesh & ANR [1955] INSC 24 (5 April 1955)
3.	Maharaj Umeg Slng & Ors Vs. The State of Bombay & Ors [1955] INSC 25 (6 April 1955)
4.	Raj Kali Kuer Vs. Ram Rattan Pandey [1955] INSC 26 (7 April 1955)
5.	Thakur Amar Singhji Vs. State of Rajasthan [1955] INSC 27 (15 April 1955)
6.	Anil Behari Ghosh Vs. Smt. Latika Bala Dassi & Ors [1955] INSC 28 (15 April 1955)
7.	The Registrar of Trade Marks Vs. Ashok Chandra Rakhit Ltd. [1955] INSC 29 (15 April 1955)
8.	Messrs Chatturam Horilram Ltd. Vs. Commissioner of Income Tax, Bihar And Orissa [1955] INSC 30 (18 April 1955)
9.	M. K. Ranganathan & ANR Vs. Government of Madras & Ors [1955] INSC 31 (20 April 1955)
10.	The Delhi Cloth And General Mills Co., Ltd. Vs. Harnam Singh & Ors [1955] INSC 32 (21 April 1955)
11.	Om Prakash Gupta Vs. The State of Uttar Pradesh [1955] INSC 33 (21 April 1955)
12.	Rai Sahib Ram Jawaya Kapur& Ors Vs. The State of Punjab [1955] INSC 34 (22 April 1955)