MAY    1954
1.	The Sales Tax Officer, Pilibhit Vs. Messrs. Budh Prakash Jai Prakash [1954] INSC 56 (3 May 1954)
2.	T. C. Basappa Vs. T. Nagappa & ANR [1954] INSC 57 (5 May 1954)
3.	Nar Singh & ANR Vs. The State of Uttar Pradesh [1954] INSC 58 (5 May 1954)
4.	Aftab Ahmad Khan Vs. The State of Hyderabad [1954] INSC 59 (6 May 1954)
5.	Babulal Amthalal Mehta Vs. The Collector of Customs, Calcutta [1954] INSC 60 (8 May 1954)
6.	Kishan Lal & ANR Vs. Bhanwar Lal [1954] INSC 61 (12 May 1954)
7.	The State of Madhya Pradesh Vs. G. C. Mandawar [1954] INSC 62 (13 May 1954)
8.	Tolaram Relumal & ANR Vs. The State of Bombay [1954] INSC 63 (13 May 1954)
9.	Harishankar Bagla & ANR Vs. The State of Madhya Pradesh [1954] INSC 64 (14 May 1954)
10.	E. D. Sassoon and Company Ltd. Vs. The Commissioner of Income-Tax, Bombay City [1954] INSC 65 (14 May 1954)
11.	The Dominion of India & ANR Vs. Shrinbai A. Irani & ANR [1954] INSC 66 (14 May 1954)
12.	The State of Madras Vs. C. G. Menon & ANR [1954] INSC 67 (19 May 1954)
13.	Durga Shankar Mehta Vs. Thakur Raghuraj Singh & Ors [1954] INSC 68 (19 May 1954)
14.	Vashist Narain Sharma Vs. Dev Chandra & Ors [1954] INSC 69 (20 May 1954)
15.	Moran Mar Basselios Catholicos & ANR Vs. The Most Rev. Mar Poulose Athanasius & Ors [1954] INSC 70 (21 May 1954)
16.	Rattan Anmol Singh & ANR Vs. Atma Ram & Ors [1954] INSC 71 (21 May 1954)
17.	Kalishanker Das & ANR Vs. Dhirendra Nath Patra & Ors [1954] INSC 72 (21 May 1954)
18.	Rajnarain Singh Vs. The Chairman, Patna Administration Committee [1954] INSC 73 (21 May 1954)
19.	K. N. Guruswamy Vs. The State of Mysore & Ors [1954] INSC 74 (24 May 1954)
20.	Satya Dev Bushahri* Vs. Padam Dev & Ors [1954] INSC 75 (25 May 1954)
21.	The State of Bombay Vs. Bombay Education Society & Ors [1954] INSC 76 (26 May 1954)
22.	Mr. 'G', A Senior Advocate of The Supreme Court Vs. The Hon'ble Chief Justice and Judges of The High Court [1954] INSC 77 (27 May 1954)
23.	In The Matter of Mr. 'G' A Senior Advocate of The Supreme Court [1954] INSC 78 (27 May 1954)
24.	Seth Jagjivan Mavji Vithlani Vs. Messrs Ranchhoddas Meghji [1954] INSC 79 (28 May 1954)
25.	Suraj Mall Mohta and Co. Vs. A. Vs. Visvanatha Sastri & ANR [1954] INSC 80 (28 May 1954)