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JANUARY 1954
1.
Messrs. Dwarka Prasad Laxmi Narain Vs. The State of Uttar Pradesh & Ors [1954] INSC 1; 803 (11 January 1954)
2.
Cooverjee B. Bharucha Vs. The Excise Commissioner and The Chief Commissioner [1954] INSC (13 January 1954)
3.
The Vice-Chancellor, Utkaluniversity & Ors Vs. S. K. Ghosh & Ors [1954] INSC (15 January 1954)
4.
Waryam Singh & ANR Vs. Amarnath & ANR [1954] INSC (19 January 1954)
5.
Jagan Nath Vs. Jaswant Singh & Ors [1954] INSC (20 January 1954)
6.
K.S. Rashid and Son Vs. The Income-Tax Investigation Commission [1954] INSC (22 January 1954)
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