FEBRUARY    1954
1.	Raj Rajendra Malojirao Shitole Vs. The State of Madhya Bharat [1954] INSC 7 (2 February 1954)
2.	Raj Krushna Bose Vs. Binod Kanungo & Ors [1954] INSC 8 (4 February 1954)
3.	Zamindar of Ettayapuram Vs. The State of Madras [1954] INSC 9 (5 February 1954)
4.	The Liquidators of Pursa Limited Vs. Commissioner of Income-Tax, Bihar [1954] INSC 10; (9 February 1954)
5.	The Rajahmundry Electric Supply Corporation Ltd. Vs. The State of Andhra [1954] INSC 11 (10 February 1954)
6.	The State of Bihar Vs. Abdul Majid [1954] INSC 12 (11 February 1954)
7.	Ebrahim Vazir Mavat Vs. The State of Bombay & Ors [1954] INSC 13 (15 February 1954)
8.	Chatturbhuj Vithaldas Jasani Vs. Moreshwar Parashram & Ors [1954] INSC 14 (15 February 1954)
9.	Behram Khurshed Pesikaka Vs. The State of Bombay [1954] INSC 15 (19 February 1954)