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DECEMBER 1954
1.
Budhan Choudhry and Other Vs. The State of Bihar [1954] INSC 114 (2 December 1954)
2.
Naresh Charan Das Gupta Vs. Paresh Charan Das Gupta [1954] INSC 115 (2 December 1954)
3.
Pandurang, Tukia and Bhillia Vs. The State of Hyderabad [1954] INSC 116 (3 December 1954)
4.
Duni Chand Rataria Vs. Bhuwalka Brothers Ltd. [1954] INSC 117 (3 December 1954)
5.
Captain Ganpati Singhji Vs. The State of Ajmer & ANR [1954] INSC 118 (3 December 1954)
6.
Bhataraju Nageshw Ara Rao Vs. The Hon'ble Judges of The Madrashigh Court & Ors [1954] INSC 119 (3 December 1954)
7.
The Bengal Immunity Company Limited Vs. The State of Bihar & Ors [1954] INSC 120 (4 December 1954)
8.
Dhirendra Chandra Pal Vs. Associated Bank of Tripura Ltd. [1954] INSC 121 (6 December 1954)
9.
Hari Vishnu Kamath Vs. Syed Ahmad Ishaque & Ors [1954] INSC 122 (9 December 1954)
10.
Gurunath Alias Bhimaji Vs. Kamalabai, Kom Kenchangaudanadgaudar & Ors [1954] INSC 123 (10 December 1954)
11.
H. N. Rishbud and Inder Singh Vs. The State of Delhi [1954] INSC 124 (14 December 1954)
12.
Sri Monohar Das Mohanta Vs. Charu Chandra Pal & Ors [1954] INSC 125 (20 December 1954)
13.
Shreekantiah Ramayya Munipalli Vs. The State of Bombay [1954] INSC 126 (22 December 1954)
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