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OCTOBER 1953
1.
Habeeb Mohammad Vs. The State of Hyderabad [1953] INSC 53 (5 October 1953)
2.
Sidheshwar Mukherjee Vs. Bhubneshwar Prasad Narainsingh & Ors [1953] INSC 54 (5 October 1953)
3.
Deputy Commissioner, Hardoi Vs. Rama Krishna Narain & Ors [1953] INSC 55 (8 October 1953)
4.
Minerva Mills Ltd. Vs. Their Workers [1953] INSC 56 (8 October 1953)
5.
Commissioner of Income-Tax, Bombay City Vs. The Century Spinning And Manufacturing Co. Ltd. [1953] INSC 57 (8 October 1953)
6.
Allahabad Bank Ltd. Vs. Commissioner of Income-Tax, West Bengal [1953] INSC 58 (8 October 1953)
7.
Commissioner of Income-Tax, West Bengal Vs. Jeewanlal Ltd. [1953] INSC 59 (8 October 1953)
8.
Sir Kikabhai Premchand Vs. Commissioner of Income Tax (Central), Bombay [1953] INSC 60 (9 October 1953)
9.
Chainrup Sampatram Vs. Commissioner of Income-Tax, West Bengal [1953] INSC 61 (9 October 1953)
10.
Commissioner of Income-Tax, Madras Vs. K. R. M. T. T. Thiagaraja Chetty & Co [1953] INSC 62 (14 October 1953)
11.
C. N. Arunachala Mudaliar Vs. C. A. Muruganatha Mudaliar & ANR [1953] INSC 63 (14 October 1953)
12.
Jagadguru Gurushiddaswami Vs. Dakshina Maharashtra Digambarjain Sabha [1953] INSC 64 (14 October 1953)
13.
Saraswathi Ammal & ANR Vs. Rajagopal Ammal [1953] INSC 65 (20 October 1953)
14.
Kshetra Mohan-Sannyasicharan Sadhukhan Vs. Commissioner of Excess Profits Tax, West Bangal [1953] INSC 66 (20 October 1953)
15.
Commissioner of Income-Taxbombay City Vs. Royal Western India Turf Club Ltd. [1953] INSC 67 (26 October 1953)
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