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NOVEMBER 1953
1.
Sree Sree Ishwar Sridhar Jew Vs. Sushila Bala Dasi & Ors [1953] INSC 68 (16 November 1953)
2.
Surendra Singh & Ors Vs. The State of Uttar Pradesh [1953] INSC 69 (16 November 1953)
3.
Satyabrata Ghose Vs. Mugneeram Bangur & Co. & ANR [1953] INSC 70 (16 November 1953)
4.
Lala Durga Prasad & ANR Vs. Lala Deep Chand & Ors [1953] INSC 71 (18 November 1953)
5.
Natvarlal Punjabhai & ANR Vs. Dadubhai Manubhai & Ors [1953] INSC 72 (18 November 1953)
6.
Raja Kulkarni & Ors Vs. The State of Bombay [1953] INSC 73 (24 November 1953)
7.
The State of West Bengal Vs. Shaikh Serajuddin Batley [1953] INSC 74 (24 November 1953)
8.
Harman Singh & Ors Vs. Regional Transport Authority, Culcutta & Ors [1953] INSC 75 (24 November 1953)
9.
Sukhdev Singh Sodhi Vs. The Chief Justice and Judges of The Pepsu High Court [1953] INSC 76 (25 November 1953)
10.
Central National Bank Ltd. Vs. United Industrial Bank Ltd. [1953] INSC 77 (26 November 1953)
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