MAY    1953
1.	National Sewing Thread Co. Ltd. Vs. James Chadwick & Bros. Ltd. [1953] INSC 39 (7 May 1953)
2.	State of Travancore-Cochin & Ors Vs. Shanmugha Vilas Cashew Nut Factory & Ors [1953] INSC 40 (8 May 1953)
3.	Brahma Prakash Sharma & Ors Vs. The State of Uttar Pradesh [1953] INSC 41 (8 May 1953)
4.	Dalip Singh & Ors Vs. State of Punjab [1953] INSC 42 (15 May 1953)
5.	Thakur Raghubir Singh Vs. Court of Wards, Ajmer, & ANR [1953] INSC 43 (15 May 1953)
6.	Cheruvu Nageswaraswami Vs. Rajah Vadrevu Viswasundara Rao & Ors [1953] INSC 44 (18 May 1953)
7.	Mathalone Vs. Bombay Life Assurance Co. Ltd. [1953] INSC 45 (19 May 1953)
8.	Kedar Nath Bajoria Vs. The State of West Bengal [1953] INSC 46 (22 May 1953)
9.	Rao Shiv Bahadur Singh & ANR Vs. The State of Vindhya Pradesh [1953] INSC 47 (22 May 1953)
10.	Nain Sukh Das & ANR Vs. The State of Uttar Pradesh & Ors [1953] INSC 48 (22 May 1953)
11.	K.C. Gajapati Narayan Deo And Other Vs. The State of Orissa [1953] INSC 49 (29 May 1953)