MARCH    1953
1.	Chairman of The Bankura Municipality Vs. Lalji Raja And Sons [1953] INSC 17 (12 March 1953)
2.	Hiralal & Ors Vs. Badkulal & Ors [1953] INSC 18 (12 March 1953)
3.	Ram Narayan Singh Vs. The State of Delhi & Ors [1953] INSC 19 (12 March 1953)
4.	The State of Bombay Vs. Pandurang Vinayak Chaphalkar & Ors [1953] INSC 20 (13 March 1953)
5.	Satish Chandra Anand Vs. The Union of India [1953] INSC 21 (13 March 1953)
6.	Atherton West & Co. Ltd. Vs. Suti Mill Mazdoor Union & Ors [1953] INSC 22 (16 March 1953)
7.	Trojan & Co. Ltd. Vs. Rm. N. N. Nagappa Chettiar [1953] INSC 23 (20 March 1953)
8.	The State of Bombay & ANR Vs. The United Motors (India) Ltd. & Ors [1953] INSC 24 (30 March 1953)
9.	The Seksaria Cotton Mills Ltd. Vs. The State of Bombay [1953] INSC 25 (30 March 1953)
10.	Mushtak Hussein Vs. The State of Bombay [1953] INSC 26 (30 March 1953)
11.	Poppatlal Shah Vs. The State of Madras [1953] INSC 27 (30 March 1953)
12.	Habeeb Mohamed Vs. The State of Hyderabad [1953] INSC 28 (30 March 1953)