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JANUARY 1953
1.
Lal Bhagwant Singh Vs. Rai Sahib Lala Sri Kishen Das [1953] INSC 1 (21 January 1953)
2.
K. M. S. Lakshmanier and Sons Vs. Commissioner of Income Tax and Excess Profits Tax, Madras [1953] INSC 2 (23 January 1953)
3.
Thakurain Raj Rani & Ors Vs. Thakur Dwarka Nath Singh & Ors [1953] INSC 3 (23 January 1953)
4.
Bejoy Gopal Mukherji Vs. Pratul Chandra Ghose [1953] INSC 4 (28 January 1953)
5.
Nalinakhya Bysack Vs. Shyam Sunder Haldar & Ors [1953] INSC 5 (29 January 1953)
6.
Keshav Mills Ltd. Vs. Commissioner of Income-Tax, Bombay [1953] INSC 6 (30 January 1953)
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