FEBRUARY    1953
1.	Gaya Electric Supply Co., Ltd. Vs. The-State of Bihar [1953] INSC 7 (3 February 1953)
2.	Rizwan-Ul-Hasan & ANR Vs. The State of Uttar Pradesh [1953] INSC 8 (5 February 1953)
3.	Magga & ANR Vs. The State of Rajasthan [1953] INSC 9 (16 February 1953)
4.	Ram Prasad Narayan Sahi & ANR Vs. The State of Bihar & Ors [1953] INSC 10 (20 February 1953)
5.	Hoosein Kasam Dada (India) Ltd. Vs. The State of Madhya Pradesh & Ors [1953] INSC 11 (23 February 1953)
6.	Buddu Satyanarayana & Ors Vs. Konduru Venkatapayya & Ors [1953] INSC 12 (26 February 1953)
7.	Asrumati Debi Vs. Kumar Rupendra Deb Raikot & Ors [1953] INSC 13 (27 February 1953)
8.	Flection Commission, India Vs. Saka Venkata Subba Rao Union of India [1953] INSC 14 (27 February 1953)
9.	Namdeo Lokman Lodhi Vs. Narmadabai & Ors [1953] INSC 15 (27 February 1953)
10.	Saraswathi Ammal Vs. Jagadambal & ANR [1953] INSC 16 (27 February 1953)