DECEMBER    1953
1.	Shibban Lal Saksena Vs. The State of Uttar Pradesh & Ors [1953] INSC 78 (3 December 1953)
2.	Chilukuri Venkateswarlu Vs. Chilukuri Venkatanarayana [1953] INSC 79 (8 December 1953)
3.	Akhlakali Hayatalli Vs. The State of Bombay [1953] INSC 80 (9 December 1953)
4.	The State of West Bengal Vs. Mrs. Bela Banerjee & Ors [1953] INSC 81 (11 December 1953)
5.	Kalyanpur Lime Works Ltd. Vs. State of Bihar & ANR [1953] INSC 82 (14 December 1953)
6.	The Union of India Vs. Madan Gopal Kabra [1953] INSC 83 (16 December 1953)
7.	D. R. Madhavakrishnaiah Vs. The Income-Tax Officer, Bangalore [1953] INSC 84 (16 December 1953)
8.	The State of West Bengal . Vs. Subodh Gopal Bose & Ors [1953] INSC 85 (17 December 1953)
9.	Biswambhar Singh Vs. The State of Orissa & ANR [1953] INSC 86 (18 December 1953)
10.	Dwarkadas Shrinivas of Bombay Vs. The Sholapur Spinning & Weaving Co. Ltd. & Ors [1953] INSC 87 (18 December 1953)
11.	Dunichand Hakim & Ors Vs. Deputy Commissioner [1953] INSC 88 (18 December 1953)
12.	Baburao Shantaram More Vs. The Bombay Housing Board & ANR [1953] INSC 89 (18 December 1953)
13.	Commissioner of Income-Tax/Excess Profits Tax, Bombay City Vs. Messrs. Bhogilal Laherch [1953] INSC 90 (18 December 1953)