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APRIL 1953
1.
Basir-Ul-Huq & Ors Vs. The State of West Bengal [1953] INSC 29 (10 April 1953)
2.
Ebrahim Aboobaker & ANR Vs. Tekchand Dolwaniebrahim Aboobaker & ANR [1953] INSC 30 (10 April 1953)
3.
Punjab National Bank Ltd. Vs. Employees of The Bank [1953] INSC 31 (10 April 1953)
4.
The State of Assam Vs. Keshab Prasad Singh & ANR [1953] INSC 32 (14 April 1953)
5.
Lakshmana Nadar & Ors Vs. R. Ramier [1953] INSC 33 (14 April 1953)
6.
Kumbha Mawji Vs. Union of India [1953] INSC 34 (16 April 1953)
7.
Dr. Ram Krishan Bhardwaj Vs. The State of Delhi & Ors [1953] INSC 35 (16 April 1953)
8.
Maqbool Hussain Vs. The State of Bombay [1953] INSC 36 (17 April 1953)
9.
Motipur Zamindari Co. Ltd. Vs. The State of Bihar & ANR [1953] INSC 37 (17 April 1953)
10.
Commissioner of Income-Tax, West Bengal Vs. H. Hirjee [1953] INSC 38 (17 April 1953)
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