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OCTOBER 1952
1.
State of Travancore-Cochin & Ors Vs. The Bombay Co. Ltd. [1952] INSC 42 (16 October 1952)
2.
Shrimati Hira Devi & Ors Vs. District Board, Shahjahanpur [1952] INSC 43 (20 October 1952)
3.
Palvinder Kaur Vs. The State of Punjab(Rup Singh-Caveator) [1952] INSC 44 (22 October 1952)
4.
Mohd. Amin & Ors Vs. Vakil Ahmed & Ors [1952] INSC 45 (22 October 1952)
5.
Rameshwar Bhartia Vs. The State of Assam [1952] INSC 46 (23 October 1952)
6.
Raja Kamakshyanarayan Singh Bahadur Vs. Chohan Ram & ANR [1952] INSC 47 (23 October 1952)
7.
Ganpat Rai Hiralal & ANR Vs. Aggarwal Chamber of Commerce Ltd. [1952] INSC 48 (24 October 1952)
8.
Raj Lakshmi Dasi & Ors Vs. Banamali Sen & Ors [1952] INSC 49 (27 October 1952)
9.
Aswini Kumar Ghosh & ANR Vs. Arabinda Bose & ANR [1952] INSC 50 (27 October 1952)
10.
Payyavula Vengamma Vs. Payyavula Kesanna & Ors [1952] INSC 51 (29 October 1952)
11.
Keshardeo Chamria Vs. Radha Kissen Chamria & Ors [1952] INSC 52 (30 October 1952)
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