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MAY    1952

1. Gurbachan Singh Vs. The State of Bombay & ANR [1952] INSC 26 (7 May 1952)
2. Nar Hari Sastri & Ors Vs. Shri Badrinath Temple Committee [1952] INSC 27 (9 May 1952)
3. Gur Narain Das & ANR Vs. Gur Tahal Das & Ors [1952] INSC 28 (16 May 1952)
4. Thakur Gokalchand Vs. Parvin Kumari [1952] INSC 29 (16 May 1952)
5. Lachmandas Kewalram Ahuja & ANR Vs. The State of Bombay [1952] INSC 30 (20 May 1952)
6. The Union of India Vs. Hira Devi & ANR [1952] INSC 31 (21 May 1952)
7. D.K. Nabhirajiah Vs. The State of Mysore & Ors [1952] INSC 32 (26 May 1952)
8. Ebrahim Aboobakar & ANR Vs. Custodian General of Evacuee Property [1952] INSC 33 (26 May 1952)
9. Shamarao Vs. Parulekar Vs. The District Magistrate, Thana, Bombay & Ors [1952] INSC 34 (26 May 1952)
10. The State of Bombay Vs. Purushottam Jog Naik [1952] INSC 35 (26 May 1952)
11. The State of Bihar Vs. Shailabala Devi [1952] INSC 36 (26 May 1952)
12. Raja Suriya Pal Singh Vs. The State of U.P. & ANR [1952] INSC 37 (27 May 1952)
13. Visweshwar Rao Vs. The State of Madhya Pradesh [1952] INSC 38 (27 May 1952)
14. The State of Bihar Vs. Maharajadhiraja Sir Kameshwar Singhof Darbhanga & Ors [1952] INSC 39 (27 May 1952)
15. The State of Bombay Vs. Virkumar Gulabchand Shah [1952] INSC 40 (27 May 1952)




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