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MARCH 1952
1.
Kashmira Singh Vs. State of Madhya Pradesh [1952] INSC 12 (4 March 1952)
2.
Pannalal & ANR Vs. Mst. Naraini & Ors [1952] INSC 13 (7 March 1952)
3.
Mahant Pragdasji Guru Bhagwandasji Vs. Patel Ishwarlalbhai Narsibhai & Ors [1952] INSC 14 (7 March 1952)
4.
Veerappa Pillai Vs. Raman & Raman Ltd. & Ors [1952] INSC 15 (17 March 1952)
5.
Amjad Khan Vs. The State [1952] INSC 16 (20 March 1952)
6.
Lachman Singh & Ors Vs. The State [1952] INSC 17 (21 March 1952)
7.
Dattatreya Moreshwar Pangarkar Vs. The State of Bombay & Ors [1952] INSC 18 (27 March 1952)
8.
State of Madras Vs. V.G. Row.Union of India [1952] INSC 19 (31 March 1952)
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