JANUARY    1952
1.	The State of West Bengal Vs. Anwar All Sarkarhabib Mohamed, The State of Hyderabad [1952] INSC 1 (11 January 1952)
2.	N.P. Ponnuswami Vs. Returning Officer, Namakkal Constituency & Ors [1952] INSC 2 (21 January 1952)
3.	Hanumant Vs. The State of Madhya Pradesh Raojibhai the State of Madhya Pradesh [1952] INSC 3 (23 January 1952)
4.	Naranjan Sigh Nathawan Vs. The State of Punjab [1952] INSC 4 (25 January 1952)
5.	Shrimant Sardar Bhujangaraodaulatrao Ghorpade Vs. Shrimant Malojirao Daulatraoghorpade & Ors [1952] INSC 5 (30 January 1952)