FEBRUARY    1952
1.	W.H. King Vs. Republic of India & ANR [1952] INSC 6 (1 February 1952)
2.	Bathina Ramakrishna Reddy Vs. The State of Madras [1952] INSC 7 (14 February 1952)
3.	Kashinath Bhaskar Datar Vs. Bhaskar Vishweshwar Karve [1952] INSC 8 (22 February 1952)
4.	Ruby General Insurance Co. Ltd. Vs. Pearey Lal Kumar & ANR [1952] INSC 9 (25 February 1952)
5.	Mohammad Yasin Vs. The Town Area Committee, Jalalabad & ANR [1952] INSC 10 (27 February 1952)
6.	Kathi Raning Rawat Vs. The State of Saurashtra [1952] INSC 11 (27 February 1952)