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APRIL 1952
1.
Raja Bhupendra Narain Singha Bahadur Vs. Maharaj Bahadur Singh & Ors [1952] INSC 20 (2 April 1952)
2.
Parry & Co. Ltd. Vs. Commercial Employees' Association, Madras [1952] INSC 21 (10 April 1952)
3.
Mahabir Gope & Ors Vs. Harbans Narain Singh & Ors [1952] INSC 22 (14 April 1952)
4.
Musammat Phool Kuer Vs. Musammat Pem Kuer & ANR [1952] INSC 23 (24 April 1952)
5.
Joshi Girjadharji & ANR Vs. Lachmanji Panth & Ors [1952] INSC 24 (25 April 1952)
6.
Bhagwan Singh Vs. The State Of Punjab [1952] INSC 25 (30 April 1952)
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