OCTOBER    1951
1.	Commissioner of Income Tax, Bombay Vs. Finlay Mills Ltd. [1951] INSC 42 (1 October 1951)
2.	Joylal Agarwala Vs. The State Union of India [1951] INSC 43 (4 October 1951)
3.	Bhim Sen For R.S. Malik Mathra Das Vs. The State of Punjab union of India [1951] INSC 44 (4 October 1951)
4.	Sri Sankari Prasad Singh Deo Vs. Union of India and State of Bihar [1951] INSC 45 (5 October 1951)
5.	Collector of Bombay Vs. Municipal Corporation of The City of Bombay & Ors [1951] INSC 46 (5 October 1951)
6.	Sant Lal Mahton Vs. Kamala Prasad [1951] INSC 47 (17 October 1951)
7.	The State of Orissa Vs. Madan Gopal Rungta [1951] INSC 48 (25 October 1951)
8.	Thakur Rudreshwari Prasad Sinha Vs. Srimati Rani Probhabhati & Ors [1951] INSC 49 (26 October 1951)