MAY    1950
1.	Nanalal Zaver & ANR Vs. Bombay Life Assurance Co. Ltd. & Ors [1950] INSC 7 (4 May 1950)
2.	Commissioner of Income-Tax, Bombay Vs. Ahmedbhai Umarbhai & Co., Bombay [1950] INSC 8 (4 May 1950)
3.	Dr. Babu Ram Saksena Vs. The State [1950] INSC 9 (5 May 1950)
4.	Rachpal Mahraj Vs. Bhagwandas Daruka & Ors [1950] INSC 10 (5 May 1950)
5.	Pritam Singh Vs. The State [1950] INSC 11 (5 May 1950)
6.	Commissioner of Agricultural Income-Tax, Bengal Vs. Sri Keshab Chandra Mandal [1950] INSC 12 (9 May 1950)
7.	Rashid Ahmed Vs. The Municipal Board, Kairana [1950] INSC 13 (19 May 1950)
8.	A.K. Gopalan Vs. The State of Madras [1950] INSC 14 (19 May 1950)
9.	Brij Bhushan & ANR Vs. The State of Delhi [1950] INSC 15 (26 May 1950)
10.	Romesh Thappar Vs. The State of Madras [1950] INSC 16 (26 May 1950)
11.	Commissioner of Income-Tax, U.P. Vs. Gappumal Kanhaiya Lal [1950] INSC 17 (26 May 1950)
12.	The New Piecegoods Bazar Co., Ltd., Bombay Vs. The Commissioner of Income-Tax, Bombay [1950] INSC 18 (26 May 1950)
13.	Dr. N.B. Khare Vs. The State of Delhi [1950] INSC 19 (26 May 1950)
14.	The Bharat Bank Ltd., Delhi Vs. Employees of The Bharat Bank Ltd. [1950] INSC 20 (26 May 1950)
15.	Chief Controlling Revenue Authority and Superintendent Vs. Maharashtra Sugar Mills Ltd. [1950] INSC 21 (27 May 1950)