JSW Steel Ltd. (Formerly M/s. J.V. Steel Ltd.) Vs. Sandur Manganese & Iron Ores Ltd. & Ors.
[Review Petition (C) Nos.106 of 2012 in Civil Appeal No. 7944 of 2010]
[Review Petition (C) Nos.107, 108 of 2012 in Civil Appeal No. 7944 of 2010]
[Review Petition (C) Nos. 655-662 of 2011 in Civil Appeal Nos. 7945-7946 & 7948-7953 of 2010]
[Review Petition (C) Nos. 1642-1645 of 2011 in Civil Appeal Nos. 7955, 7957, 7960 & 7961 of 2010]
O R D E R
1. All the above review petitions are taken on board.
2. On going through the grounds raised in the review petitions and in view of the reasons stated in Sandur Manganese & Iron Ores Ltd. vs. State of Karnataka & Others 2010 (13) SCC 1, the review petitioners have not made out a case for reviewing our earlier order, consequently, all the review petitions are dismissed.
.....................J. (P. SATHASIVAM)
.....................J. (H.L. DATTU)
NEW DELHI;
APRIL 23, 2013
