Item No. 1501
Jagjit Singh Vs. Central Bureau of Investigation
[Criminal Appeal No. 870/2010]
Date: 07-03-2024
This appeal was called on for pronouncement of Judgment today.
For Appellant(s)
Mr. P.S. Patwalia, Sr. Adv.
Ms. Pragati Neekhra, AOR
For Respondent(s)
Mrs. Aishwariya Bahti, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mrs. Shagun Thakur, Adv.
Mrs. Shreya Jain, Adv.
Mr. Prakash Gautam, Adv.
UPON hearing the counsel the Court made the following
ORDER
1. Hon'ble Mr Justice J B Pardiwala pronounced the judgment of the Bench comprising His Lordship and Hon'ble Mr Justice Manoj Misra.
2. The Criminal Appeal is disposed of in terms of the signed reportable judgment.
3. Pending applications, if any, stand disposed of.
(CHETAN KUMAR)
A.R.-cum-P.S. |
(SAROJ KUMARI GAUR)
Assistant Registrar |
(Signed Reportable Judgment is placed on the file) |
