Srikant D. Shitole & Ors. Vs. Azad Ahmed Gulam Ahmed & Ors.
O R D E R
Leave granted.
We have heard the learned counsel for the parties.
The civil appeal bearing No.1205/2010 is pending in the High Court of Judicature at Bombay. We request the High Court to decide the said appeal as expeditiously as possible. Meanwhile, the ad-interim injunction order granted by the High Court on 1.12.2010 is vacated and the appeal is accordingly disposed of.
.....................J. (DALVEER BHANDARI)
.....................J. (DEEPAK VERMA)
New Delhi;
October 10, 2011.