Item No. 1502
Ganesan Vs. State represented by Station House Officer
[Criminal Appeal No(s). 903/2021]
[HEARD BY: HON. DR. D.Y. CHANDRACHUD AND HON. M.R. SHAH, JJ.]
[Crl.A. No. 904/2021 (II-C)]
Date: 29-10-2021
These appeals were called on for pronouncement of judgment today.
For Appellant(s)
Mr. G. Sivabalamurugan, AOR
Mr. P.R. Kovilan Poongkuntran, Adv.
Mr. V. Vasudevan, Adv.
Mrs. Geetha Kovilan, AOR
For Respondent(s)
Dr. Joseph Aristotle S., AOR
Ms. Preeti Singh, Adv.
Ms. Ripul Swati Kumari, Adv.
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Hon'ble Mr. Justice M.R. Shah pronounced the reportable judgment of the Bench comprising Hon'ble Dr. Justice Dhananjaya Y. Chandrachud and His Lordship.
The Appeals are partly allowed to the extent as indicated the signed reportable judgment.
Pending applications, if any, stand disposed of.
(R. NATARAJAN)
ASTT. REGISTRAR-cum-PS |
(NISHA TRIPATHI)
COURT MASTER (NSH) |
(Signed reportable judgment is placed on the file) |
