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Ashish Saraf Vs. Bhuvan Madan & Ors.

[Civil Appeal Nos. 5991-5992 of 2021 arising out of Civil Appeal Diary No. 2669/2021]

Facor Alloys Ltd. Vs. Bhuvan Madan & Ors.

[Civil Appeal No. 5129 of 2021]

We have heard learned Senior Counsel for the parties for quite some time. We are unable to persuade ourselves to interfere in the judgments impugned dated 12.03.2020 in Civil Appeals @ Diary No. 2669/2021 and dated 25.11.2020 in Civil Appeal No. 5129/2021 passed by the National Company Law Appellate Tribunal, New Delhi. Consequently, the Civil Appeals stand dismissed. Pending application(s), if any, shall stand disposed of.

........................................J (AJAY RASTOGI)

........................................J (ABHAY S. OKA)

NEW DELHI;

SEPTEMBER 27, 2021.


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