Nidhi Sethi Vs. Harsh Kumar
[Miscellaneous Application No. 2309/2020 in Transfer Petition (Civil) No. 1031 of 2019]
As the transfer petition has become infructuous, learned counsel for the petitioner seeks permission to withdraw the miscellaneous application.
Accordingly, the application is dismissed as withdrawn.
.................................J. [ABHAY S. OKA]
NEW DELHI;
OCTOBER 01, 2021
