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Swati Chaudhary Vs. Nitesh Kumar

[Transfer Petition (Civil) No. 1689 of 2017]

Swati Chaudary Vs. Nitesh Kumar & Anr

[Special Leave Petition (Crl.) No. 8158/2018]

Learned counsel for the parties submit that the parties have resolved their inter se disputes and the proceedings have been withdrawn pursuant to the said settlement.

Learned counsel for the petitioner submits that she has instructions to withdraw the Transfer Petition as well as the Special Leave Petition.

Statement recorded.

The Transfer Petition as well as the Special Leave Petition are, accordingly, dismissed as withdrawn.

.......................J. [S. Ravindra Bhat]

New Delhi;

October 04, 2021


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