ITEM NO. 805
Ashwini Kumar Upadhyay Vs. Union of India & ORS.
[Writ Petition(s) (Civil) No(s). 924/2017]
Date: 26-03-2021
This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s)
Mr. Vikas Singh, Sr. Adv. (mentioned by)
Mr. Ashwini Kumar Upadhyay, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
ORDER
Issue notice.
Tag with W.P.(c) NO. 793 OF 2017
(SANJAY KUMAR-II)
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