ITEM NO. 801
Association for Democratic Reforms & Anr. Vs. Union of India, Cabinet Secretary & Ors.
[Writ Petition(s) (Civil) No(s). 333/2015]
[W.P. (C) No. 880/2017 (PIL-W) for Stay Application on I.A. 183625/2019 for Appropriate Orders/Directions on I.A. 36653/2021 I.A. No. 36653/2021 - Appropriate Orders/Directions I.A. No. 183625/2019 - Stay Application]
[W.P. (C) No. 59/2018 (X) (Mentioned I.A. No. 45810/2019 in WP© 59/18]
Date: 24-03-2021
This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s)
Mr. Prashant Bhushan, AOR
Mr. Shadan Farasat, AOR (Mentioned by)
For Respondent(s)
Mrs. Anil Katiyar, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Arvind Kumar Gupta, AOR
Mr. Amit Sharma, AOR
Mr. P. V. Dinesh, AOR
Mr. B. K. Pal, AOR
Mr. Amit Anand Tiwari, AOR
Mr. Aviral Kashyap, AOR
Applicant-in-person, AOR
UPON BEING MENTIONED the Court made the following
ORDER
List I.A. No. 45810 of 2019 in WP(C)No. 59/2018 along with W.P.(C)No.333/2015 in due course.
(MADHU BALA)
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(INDU KUMARI POKHRIYAL)
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