ITEM NO.1501
SECTION IV-A
Ramnath Agrawal & Ors. Vs. Food Corporation of India & Ors.
[Civil Appeal No(s). 1305/2010]
[Heard by: HON. N.V. Ramana, HON. Sanjiv Khanna and HON. Krishna Murari, JJ.]
Date: 13-05-2020 This appeal was called on for pronouncement of Judgment today.
For Appellant(s)
Mr. Sudhansu Palo, AOR
For Respondent(s)
Mr. Ajit Pudussery, AOR
Hon'ble Mr. Justice Krishna Murari pronounced the judgment of the Bench comprising Hon'ble
Mr. Justice N.V. Ramana, Hon'ble Mr. Justice Sanjiv Khanna and His Lordship.
In terms of the signed reportable judgment the appeal is dismissed.
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH)
AR-cum-PS |
(BEENA JOLLY)
BRANCH OFFICER |
(Signed Reportable Judgment is placed on the file) |