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U.P. State Roadways Transport Corp. Vs. National Ins. Co. Ltd. & Ors.

O R D E R

Leave granted.

This case is disposed of in the light of the judgment of this Court in C.A.No.5901/2011 etc. titled Uttar Pradesh State Road Transport Corporation Vs. Kulsum & Ors., delivered on July 25, 2011. This appeal is, accordingly, disposed of.

...................J. (DALVEER BHANDARI)

...................J. (DEEPAK VERMA)

NEW DELHI;

5TH SEPTEMBER, 2011


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