Item No.1501 Court No.13 Section IV-A
Supreme Court of India
Record of Proceedings
Brijesh Kumar & ANR. Vs. Shardabai (D) by LRS. & Ors.
[Civil Appeal Nos. 1090/2008]
[C.A. No. 1091/2008]
Date: 01-10-2019
This appeals were called on for pronouncement of judgment today.
For Appellant(s)
Mr. Prakash Kumar Singh, AOR
Mr. Vinod Mehta,Adv.
Mr. Ashutosh Dubey,Adv.
Mr. Neeraj Kumar Jain,Sr.Adv.
Mr. T. N. Singh, AOR
Mr. Siddharth Jain,Adv.
Mr. Vikas K.Singh,Adv.
For Respondent(s) Mr. Puneet Jain,Adv.
Ms. Christi Jain,Adv.
Mr. Harshit Khanduja,Adv.
Mr. Harsh Jain,Adv.
Mr. Abhinav Deshwal,Adv.
For Ms. Pratibha Jain, AOR
Mr. Rahul Kaushik, AOR
Mr. Arjun Garg, AOR
Hon'ble Mr. Justice Navin Sinha pronounced the Reportable judgment of the Bench comprising His Lordship and Hon'ble Ms. Justice Indira Banerjee.
The appeals are allowed in terms of the signed Reportable judgment.
Pending applications shall also stand disposed of.
Anita Malhotra |
Saroj Kumari Gaur |
Court Master |
Court Master |
Signed Reportable judgment is placed on the file |
