Rajesh S/o. Shrirambapu Fate Vs. State of Maharashtra & Ors.
[Civil Appeal No.5687 of 2019 @ SLP (Civil) No.16981/19]
[D.No.23001 of 2019]
ASHOK BHUSHAN,J.
For the reasons given by us in our judgment of the date in Civil Appeal No.5444 of 2019,
Vishal Ashok Thorat and ors. vs. Rajesh Shrirambapu Fate & Ors. this appeal is dismissed.
......................J. (ASHOK BHUSHAN)
......................J. (NAVIN SINHA)
New Delhi,
July 19, 2019.
