AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

42. Code of Civil Procedure to apply to proceedings before Court.-

Save in so far as they may be inconsistent with anything contained in this Act, the provisions of the Code of Civil Procedure2 (14 of 1882) shall apply to all proceedings before the Court under this Act.



Works of Defence Act, 1903 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement