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Part IV

Apportionment of Compensation

29. Particulars of apportionment to be specified.-

Where there are several persons interested, if such persons agreed in the apportionment of the compensation, the particulars of such apportionment shall be specified in the award, and as between such persons the award shall be conclusive evidence of the correctness of the apportionment.



Works of Defence Act, 1903 Back




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